Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 799] [Entire Act] Bengal Presidency - Subsection Section 799(b) in Police Regulations, Bengal , 1943 (b)Nursing orderlies shall ordinarily hold this post for three years with the option of volunteering for an extension, of two years. Thereafter they shall revert to ordinary police duties.
