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[Cites 0, Cited by 0] [Section 12(12)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(12)(a) in Gujarat Electricity Regulatory' Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters of Solar and Wind Generation Sources) Regulations, 2019

(a)SLDC to calculate Absolute Error occurred in the scheduled energy and actual energy for each pooling station and for each generator which feed the energy directly to the substation.