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Delhi High Court - Orders

Gp Capt D Viswanath vs Union Of India & Ors on 6 December, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                          $~8, 9, 18 to 21, 23, 25 to 28
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 13013/2021
                                GP CAPT D VISWANATH                           ..... Petitioner
                                                     Through Mr. Deepak Bansal, Adv.
                                                  versus

                                UNION OF INDIA & ORS.                          ..... Respondents
                                              Through         Mr.Abhishek Singh, Adv.
                          $~9
                          +     W.P.(C) 6483/2021 & CM No.20367/2021
                                WING COMMANDER SHYAM NAITHANI                  ..... Petitioner
                                                 Through   Mr. Ankur Chhibber, Adv.

                                                  versus

                                UNION OF INDIA AND ORS                   ..... Respondents
                                              Through  Mr. Vikram Jetley, CGSC.
                          $~18
                          +    W.P.(C) 1145/2021
                               EX AC ASHOK KUMAR DUBEY                     ..... Petitioner
                                                Through Mr.Randhir Singh Kalkal, Adv.

                                                  versus

                                UNION OF INDIA & ORS.                           ..... Respondents
                                              Through         Mr.Virender Pratap Singh Charak,
                                                              Ms.Shubhra Parashar, Mr.Pushpender
                                                              Singh Charak, Mr.Kapil Gaur,
                                                              Mr.Vaishnav        Kirti       Singh,
                                                              Mr.Shubham Ahuja, Mr.Sanjay Singh
                                                              Chauhan, Mr.Ram Pal Singh Tomar,
                                                              Mr.Gyanwardhan                 Singh,
                                                              Mr.Inderdeep    Singh,      Mr.Vivek
                                                              Nagar, Advocates.
                          $~19
                          +    W.P.(C) 2513/2021
                               GP. CAPT. HARBAKSH SINGH MANIANI                  ..... Petitioner


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
                                                  Through     Mr. Naveen R. Nath, Senior Advocate
                                                             alongwith Mr. Rahul Jain, Advocates
                                                 versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                             Through         Mr.G.D. Shanna, Mr.Shoumendra
                                                             Mukharjee, Advs.
                          $~20
                          +    W.P.(C) 3402/2021
                               GP CAPT BHUPINDER SINGH                     ..... Petitioner
                                                Through Ms.Ria Gandhi for Mr.Ajit Kakkar,
                                                        Adv.
                                                versus

                               UNION OF INDIA AND ORS                   ..... Respondents
                                             Through  Mr.Dev P Bhardwaj, CGSC with
                                                      Mr.Mohit Bhardwaj, Adv.
                          $~21
                          +    W.P.(C) 9846/2021 & CM No30324/2021
                               735458 SGT JITENDRA SINGH                   ..... Petitioner
                                                Through  Mr.Manoj Kumar Gupta, Adv.

                                                 versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                             Through         Mr.Rajesh Kumar Das, CGSC for R-
                                                             1.
                                                             Mr.Anshuman, Adv.
                          $~23
                          +    W.P.(C) 5273/2021 & CM Nos.16227/2021, 18656/2021
                               WG CDR VIDHU SINGH                            ..... Petitioner
                                                Through   Mr. Ankur Chhibber, Adv.

                                                 versus

                               UNION OF INDIA AND ORS                 ..... Respondents
                                             Through  Mr.Harish Vaidhyanathan Shankar,
                                                      CGSC with Mr.Karan Chivver, Ms.S.



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
                                                             Bushra Kazim, Advs, and Mr. Syed
                                                            Hussain Adil Taqvi, GP for UOI.
                          $~25
                          +    W.P.(C) 1239/2020
                               COL B VENKAT                                   ..... Petitioner
                                                Through     Mr. Indra Sen Singh and Mr.Rahul
                                                            Vyas, Advs.

                                                versus

                               UNION OF INDIA AND ORS.                  ..... Respondents
                                             Through   Mr.Anurag Ahluwalia, CGSC with
                                                       Mr.Abhigyan       Siddhant       and
                                                       Mr.Danish Faraz Khan, Advs.
                          $~26
                          +    W.P.(C) 8171/2020
                               AMAR SINGH EX NB SUB & ORS.                 ..... Petitioners
                                                Through Mr.Suraj Dalal, Adv.

                                                versus

                               UNION OF INDIA & ORS.                          ..... Respondents
                                             Through        Mr.Harish Vaidhyanathan Shankar,
                                                            CGSC with Mr.Karan Chivver, Ms.S.
                                                            Bushra Kazim, Advs, and Mr. Syed
                                                            Hussain Adil Taqvi, GP for UOI.
                                                            Mr.Dilbag Singh, Adv.
                          $~27
                          +    W.P.(C) 9627/2020
                               COL MUKUL DEV                                    ..... Petitioner
                                                Through     In person.

                                                versus

                               UNION OF INDIA AND ORS.                 ..... Respondents
                                             Through   Mr.Harish Vaidhyanathan Shankar,
                                                       CGSC with Mr.Karan Chivver, Ms.S.
                                                       Bushra Kazim, Advs, and Mr. Syed



Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
                                                                Hussain Adil Taqvi, GP for UOI.
                                                               Ms.Suparna Srivastava, CGSC with
                                                               Mr.Tushar Mathur, Adv.
                          $~28
                          +    W.P.(C) 1720/2021
                               EX CPL MADAN KUMAR SINGH                       ..... Petitioner
                                                Through Mr.Varun Singh, Mr.Akshay Dev and
                                                        Ms.Alankriti Dwivedi, Advocates.

                                                   versus

                                UNION OF INDIA & ORS.                            ..... Respondents
                                              Through          Mr.Harish Vaidhyanathan Shankar,
                                                               CGSC with Mr.Karan Chivver, Ms.S.
                                                               Bushra Kazim, Advs, and Mr. Syed
                                                               Hussain Adil Taqvi, GP for UOI.

                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                        ORDER

% 06.12.2021 Report of the Registry states that the written submission filed by the respondents in W.P.(C) No.5273/2021 has been returned under office objections. Let the same be re-filed by 07th December, 2021.

List on 09th December, 2021 at 2.30 P.M. MANMOHAN, J NAVIN CHAWLA, J DECEMBER 6, 2021/Arya Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:09.12.2021 10:29:58