Delhi High Court - Orders
Gp Capt D Viswanath vs Union Of India & Ors on 6 December, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~8, 9, 18 to 21, 23, 25 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13013/2021
GP CAPT D VISWANATH ..... Petitioner
Through Mr. Deepak Bansal, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Abhishek Singh, Adv.
$~9
+ W.P.(C) 6483/2021 & CM No.20367/2021
WING COMMANDER SHYAM NAITHANI ..... Petitioner
Through Mr. Ankur Chhibber, Adv.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr. Vikram Jetley, CGSC.
$~18
+ W.P.(C) 1145/2021
EX AC ASHOK KUMAR DUBEY ..... Petitioner
Through Mr.Randhir Singh Kalkal, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Virender Pratap Singh Charak,
Ms.Shubhra Parashar, Mr.Pushpender
Singh Charak, Mr.Kapil Gaur,
Mr.Vaishnav Kirti Singh,
Mr.Shubham Ahuja, Mr.Sanjay Singh
Chauhan, Mr.Ram Pal Singh Tomar,
Mr.Gyanwardhan Singh,
Mr.Inderdeep Singh, Mr.Vivek
Nagar, Advocates.
$~19
+ W.P.(C) 2513/2021
GP. CAPT. HARBAKSH SINGH MANIANI ..... Petitioner
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
Through Mr. Naveen R. Nath, Senior Advocate
alongwith Mr. Rahul Jain, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.G.D. Shanna, Mr.Shoumendra
Mukharjee, Advs.
$~20
+ W.P.(C) 3402/2021
GP CAPT BHUPINDER SINGH ..... Petitioner
Through Ms.Ria Gandhi for Mr.Ajit Kakkar,
Adv.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr.Dev P Bhardwaj, CGSC with
Mr.Mohit Bhardwaj, Adv.
$~21
+ W.P.(C) 9846/2021 & CM No30324/2021
735458 SGT JITENDRA SINGH ..... Petitioner
Through Mr.Manoj Kumar Gupta, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Rajesh Kumar Das, CGSC for R-
1.
Mr.Anshuman, Adv.
$~23
+ W.P.(C) 5273/2021 & CM Nos.16227/2021, 18656/2021
WG CDR VIDHU SINGH ..... Petitioner
Through Mr. Ankur Chhibber, Adv.
versus
UNION OF INDIA AND ORS ..... Respondents
Through Mr.Harish Vaidhyanathan Shankar,
CGSC with Mr.Karan Chivver, Ms.S.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
Bushra Kazim, Advs, and Mr. Syed
Hussain Adil Taqvi, GP for UOI.
$~25
+ W.P.(C) 1239/2020
COL B VENKAT ..... Petitioner
Through Mr. Indra Sen Singh and Mr.Rahul
Vyas, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr.Anurag Ahluwalia, CGSC with
Mr.Abhigyan Siddhant and
Mr.Danish Faraz Khan, Advs.
$~26
+ W.P.(C) 8171/2020
AMAR SINGH EX NB SUB & ORS. ..... Petitioners
Through Mr.Suraj Dalal, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Harish Vaidhyanathan Shankar,
CGSC with Mr.Karan Chivver, Ms.S.
Bushra Kazim, Advs, and Mr. Syed
Hussain Adil Taqvi, GP for UOI.
Mr.Dilbag Singh, Adv.
$~27
+ W.P.(C) 9627/2020
COL MUKUL DEV ..... Petitioner
Through In person.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through Mr.Harish Vaidhyanathan Shankar,
CGSC with Mr.Karan Chivver, Ms.S.
Bushra Kazim, Advs, and Mr. Syed
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:09.12.2021
10:29:58
Hussain Adil Taqvi, GP for UOI.
Ms.Suparna Srivastava, CGSC with
Mr.Tushar Mathur, Adv.
$~28
+ W.P.(C) 1720/2021
EX CPL MADAN KUMAR SINGH ..... Petitioner
Through Mr.Varun Singh, Mr.Akshay Dev and
Ms.Alankriti Dwivedi, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Harish Vaidhyanathan Shankar,
CGSC with Mr.Karan Chivver, Ms.S.
Bushra Kazim, Advs, and Mr. Syed
Hussain Adil Taqvi, GP for UOI.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 06.12.2021 Report of the Registry states that the written submission filed by the respondents in W.P.(C) No.5273/2021 has been returned under office objections. Let the same be re-filed by 07th December, 2021.
List on 09th December, 2021 at 2.30 P.M. MANMOHAN, J NAVIN CHAWLA, J DECEMBER 6, 2021/Arya Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:09.12.2021 10:29:58