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[Cites 0, Cited by 0] [Section 313(1)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(1)(d) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(d)have been recommeded for the award by the Captain on the sailor's Service Certificate for the 3 consecutive years immediately preceding his application;