Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 17 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

17. Maintenance of visitor's register.

- In every hostel, lodging house and home for women and children, the manager or resident manager shall maintain a visitor's register, wherein the details of name, address, relationship, time and purpose of visit of each visitor shall be entered.