Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Punjab - Subsection Section 10(1) in Punjab Petition Writers (Revenue) Rules, 1982 (1)On receipt of an application for the grant of licence, the Licensing Authority may, after taking into consideration the matters referred to in rule 7 either grant or refuse alience.
