Gauhati High Court
Page No.# 1/4 vs The State Of Assam And 11 Ors on 22 November, 2021
Bench: Sudhanshu Dhulia, Devashis Baruah
Page No.# 1/4
GAHC010238052019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil)/3322/2019
in
Writ Appeal No. 254/2019
RATAN KUMAR GHOSH AND 3 ORS
PRESENTLY WORKING AS HEAD OF DEPARTMENT
CIVIL ENGINEERING DEPTT.
BONGAIGAON POLYTECHNIC
BONGAIGAON
ASSAM
S/O LATE KHITISH CH. GHOSH
R/O OPPOSITE DC'S RESIDENCE
NORTH BONGAIGAON
CHAPAGURI ROAD
BONGAIGAON
DIST. BONGAIGAON
ASSAM
PIN 783380
2: MAJUL SARMA
PRESENTLY WORKING AS HEAD OF DEPTT.
MECHANICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LATE DHARMESWAR SARMA
R/O AMOLAPATTY
KOLONGPAR
J.B. EXTENSION ROAD
P.O. NAGAON
DIST. NAGAON
ASSAM
Page No.# 2/4
PIN 782001
3: ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI-3
S/O LATE ALALUDDIN SHEIKH
R/O QUARTER NO. 39
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI-3
DIST. KAMRUP
ASSAM.
4: KULENDRA CH. BORO
PRESENTLY WORKING AS HEAD OF DEPTT.
ELECTRICAL ENGINEERING DEPTT.
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LATE BANGSHIDHAR BORO
R/O QUARTER NO 2
NOWGONG POLYTECHNIC
NAGAON
DIST. NAGAON
ASSAM
PIN 782001
VERSUS
THE STATE OF ASSAM AND 11 ORS.
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
HIGHER EDUCATION (TECHNICAL)
DEPTT.
DISPUR
GUWAHATI 6
2:THE PRINCIPAL SECY. TO THE GOVT. OF ASSAM
EDUCATION DEPTT.
DISPUR
GUWAHATI-6
3:THE DEPUTY SECY. TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPTT.
DISPUR
GUWAHATI 6
4:THE DIRECTOR
Page No.# 3/4
TECHNICAL EDUCATION
ASSAM CUM MEMBER SECY.
DEPTT. PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI-19
ASSAM.
5:DR. (MS) MADHUMITA KALITA
D/O LATE SONESWAR KALITA
C/O LATE S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O. REHABARI
GUWAHATI 781008
6:DR. MANSUR HILAL MAZUMDAR
S/O LATE SHAMSUL ALAM MAZUMDAR
MAZUMDERBARI
RANGIRKHARI
P.O. SILCHAR
ASSAM.
7:MRINALINI DAS
D/O LATE DR. ANANTA MOHAN
W/O SRI NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GUWAHATI 21
8:DR. DILIP KUMAR TALUKDAR
S/O LATE GOBINDA TALUKDAR
R/O VILL. AND P.O. DEKHALA VIA BIJOYNAGAR
DIST. KAMRUP (M)
ASSAM.
9:DR. INDRANI GOGOI
W/O SRI KEVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH-3
ASSAM.
10:DR. NAZRUL HOQUE
S/O LATE KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO. 31
GUWAHATI-22
11:DR. GURU PRASAD KHATANIAR
S/O THE DIRECTOR
TECHNICAL EDUCATION
ASSAM CUM MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
Page No.# 4/4
GUWAHATI-19
ASSAM.
12:DR. HITESH TAHBILDAR
C/O THE DIRECTOR
TECHNICAL EDUCATION
ASSAM CUM MEMBER SECY.
DEPARTMENTAL PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI-19
ASSAM.
13:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
REPRESENTED BY ITS MEMBER SECRETARY
NELSON MANDELA MART
VASANT KUNJ
NEW DELHI
PIN-110070.
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Advocate for : MR D DAS Advocate for : SC HIGHER EDU appearing for THE STATE OF ASSAM AND 11 ORS.
-B E F O R E-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA HON'BLE MR. JUSTICE DEVASHIS BARUAH 22.11.2021 In view of the common judgment and order passed today (22.11.2021) in W.A. No. 3/2020, W.A. No. 254/2019 and W.A. No. 321/2019, this interlocutory application stands closed.
JUDGE CHIEF JUSTICE Comparing Assistant