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Allahabad High Court

Om Prakash vs Civil Judge ( Senior Division ) Hathras ... on 25 September, 2019

Author: Suneet Kumar

Bench: Suneet Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 6985 of 2019
 

 
Petitioner :- Om Prakash
 
Respondent :- Civil Judge ( Senior Division ) Hathras And 2 Others
 
Counsel for Petitioner :- Lal Mani
 

 
Hon'ble Suneet Kumar,J.
 

Heard learned counsel for the petitioner.

The plaintiff/petitioner has approached this Court to decide the Case No.24 of 2015 (Smt. Chameli Devi Vs. Sri Om Prakash and another).

In view thereof, the petition stands disposed of directing the court concerned to expedite the Case No.24 of 2015 (Smt. Chameli Devi Vs. Sri Om Prakash and another) and conclude the same, at the earliest possible, without granting unnecessary adjournment to either of the parties, by fixing short dates, provided there is no legal impediment.

Order Date :- 25.9.2019 Atul