Allahabad High Court
Om Prakash vs Civil Judge ( Senior Division ) Hathras ... on 25 September, 2019
Author: Suneet Kumar
Bench: Suneet Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- MATTERS UNDER ARTICLE 227 No. - 6985 of 2019 Petitioner :- Om Prakash Respondent :- Civil Judge ( Senior Division ) Hathras And 2 Others Counsel for Petitioner :- Lal Mani Hon'ble Suneet Kumar,J.
Heard learned counsel for the petitioner.
The plaintiff/petitioner has approached this Court to decide the Case No.24 of 2015 (Smt. Chameli Devi Vs. Sri Om Prakash and another).
In view thereof, the petition stands disposed of directing the court concerned to expedite the Case No.24 of 2015 (Smt. Chameli Devi Vs. Sri Om Prakash and another) and conclude the same, at the earliest possible, without granting unnecessary adjournment to either of the parties, by fixing short dates, provided there is no legal impediment.
Order Date :- 25.9.2019 Atul