Delhi High Court - Orders
Self-Financing Educational ... vs Guru Gobind Singh Indraprasth ... on 27 July, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12528/2019 & CM APPL. 51201/2019
SELF-FINANCING EDUCATIONAL INSTITUTIONS
ASSOCIATION ..... Petitioner
Through: Mr. Namit Suri, Mr. Rameezuddin
and Ms. Purnima Singh, Advocates.
versus
GURU GOBIND SINGH INDRAPRASTH UNIVERSITY AND
ANR. ..... Respondents
Through: Ms. Anita Sahani, Advocate for R-1.
Mr. Anuj Aggarwal, ASC with Ms.
Ayushi Bansal, Mr. Sanyam Suri, Ms.
Arshya Singh and Ms. Aishwariya
Singh, Advocates for R-2..
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.07.2022
1. It is already 05:00 PM. Due to paucity of time, it is not possible to take up this matter today.
2. Re-notify on 25th August, 2022.
SANJEEV NARULA, J JULY 27, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.07.2022 19:43:38