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Delhi High Court - Orders

Self-Financing Educational ... vs Guru Gobind Singh Indraprasth ... on 27 July, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~36
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 12528/2019 & CM APPL. 51201/2019
                                 SELF-FINANCING EDUCATIONAL INSTITUTIONS
                                 ASSOCIATION                                  ..... Petitioner
                                              Through: Mr. Namit Suri, Mr. Rameezuddin
                                                       and Ms. Purnima Singh, Advocates.

                                                       versus

                                 GURU GOBIND SINGH INDRAPRASTH UNIVERSITY AND
                                 ANR.                                       ..... Respondents
                                              Through: Ms. Anita Sahani, Advocate for R-1.
                                                       Mr. Anuj Aggarwal, ASC with Ms.
                                                       Ayushi Bansal, Mr. Sanyam Suri, Ms.
                                                       Arshya Singh and Ms. Aishwariya
                                                       Singh, Advocates for R-2..

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                              ORDER

% 27.07.2022

1. It is already 05:00 PM. Due to paucity of time, it is not possible to take up this matter today.

2. Re-notify on 25th August, 2022.

SANJEEV NARULA, J JULY 27, 2022 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:27.07.2022 19:43:38