Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(d) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973

(d)"normally resident" means a person who has been residing in a district in West Bengal continuously for at least two years immediately preceding the date of his making the application for admission to a Medical or Dental College;