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[Cites 0, Cited by 0] [Section 2(6)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(6)(ii) in The M.P. Foreign Liquor Rules, 1996

(ii)Ascertaining that the quantity, the number of bottles, containers or receptacles, the date, batch number of manufacture etc. of foreign liquor being transported, exported, imported, manufactured, sold, stocked etc. tally with the details mentioned in the permit or the records maintained therefor.