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State of Andhra Pradesh - Section

Section 15 in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

15. Audit of accounts of the Authority -

(1)The Authority shall cause proper books of accounts to be kept of the income and expenditure, assets and liabilities and all other transactions of the Authority.
(2)The annual audit of the accounts of the Authority shall be done as per rules and regulations in vogue.