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[Cites 0, Cited by 0] [Section 589(8)] [Section 589] [Entire Act]

State of Punjab - Subsection

Section 589(8)(c) in Punjab Jail Manual, 1996

(c)No convict passed for medium or light labour shall be permitted to do extra work without the sanction of the Medical Officer recorded in his history-ticket or to exceed in the total days? work - a hard labour task in the case of medium labour man, or a medium labour task in the case of a light labour man.