Bombay High Court
Shivkumar Venkatrao Biradar vs The Secretary Agricultural Produce ... on 24 August, 2018
Author: Ravindra V. Ghuge
Bench: Ravindra V. Ghuge
WP/3712/1998 & ORS
1 of 16
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
992 WRIT PETITION NO. 3712 OF 1998
WITH CA/3703/2012 IN WP/3712/1998
IBRAHIM DADAMIYA SHAIKH(DIED)L.RS.SHAIKH & ORS.
VERSUS
TRIMBAK WAMANRAO SONWANE AND ANR.
WITH
993 WRIT PETITION NO. 10513 OF 2014
PARAJI NAMDEV MADKE AND ANOTHER
VERSUS
SAKHUBAI VITHTHAL KASAR
WITH
994 WRIT PETITION NO. 3063 OF 2016
WITH WP/3064/2016
GAJANAN GOPAL KULKARNI THROUGH GPA
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
995 WRIT PETITION NO. 9067 OF 2016
LAXMIBAI DEVARAO LAVATE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
996 WRIT PETITION NO. 10982 OF 2016
WITH WP/8053/2017
DAMYANTIBAI SAMBHAJI SHINDE AND OTHERS
VERSUS
BALAPRASAD TULSHIRAM MANTRI DIED LRS
WITH
WP/3712/1998 & ORS
2 of 16
997 CIVIL APPLICATION NO. 14929 OF 2016
IN ARBAST/31353/2016
KERMAN SAM AMROLIWALA
VERSUS
THE COMPETENT AUTHORITY (LAND ACQUISITION) AND ANOTHER
WITH
998 WRIT PETITION NO. 14 OF 2018
NARSINGH BHUJANGRAO SURYAWANSHI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
999 APEAL FROM ORDER NO. 43 OF 2018
SHAMSUNDAR RAMNARAYAN BAHETI AND OTHERS
VERSUS
OMPRAKASH RAMNARAYAN BAHETI AND ANOTHER
WITH
1000 APEAL FROM ORDER NO. 45 OF 2018
WITH CA/7982/2018 IN AO/45/2018
NAVNITLAL HARAKLAL WANI
VERSUS
RAVINDRA SHAMBHU CHAUDHARI AND OTHERS
WITH
1001 MISC.CIVIL APPLICATION NO. 101 OF 2018
POONAM DIPAK MAHAJAN
VERSUS
DIPAK CHUDAMAN MAHAJAN
WITH
1002 MISC.CIVIL APPLICATION NO. 109 OF 2018
ANUJA MAYUR SATAV
VERSUS
WP/3712/1998 & ORS
3 of 16
MAYUR SUBHASH SATAV
WITH
1003 MISC.CIVIL APPLICATION NO. 127 OF 2018
SADHANA ALIAS SONU SANTOSHSURYAWANSHI
VERSUS
SANTOSH RAMRAO SURYAWANSHI
WITH
1004 WRIT PETITION NO. 730 OF 2018
WITH CA/8623/2018 IN WP/730/2018
PRALHAD SAKHARAM SHINDE
VERSUS
NARAYAN SAKHARAM SHINDE AND OTHERS
WITH
1005 CIVIL APPLICATION NO. 832 OF 2018
IN WP/2815/2002 WITH CA/4775/2002 IN WP/2815/2002
WITH CA/694/2014 IN WP/2815/2002 WITH CA/1286/2014
IN WP/2815/2002
SYED AHMED SYED RAHIMODDIN DIED LRS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1006 WRIT PETITION NO. 2056 OF 2018
RAMESH KONDAJI RAUT
VERSUS
SONUBAI BABURAO WADITKE AN OTHERS
WITH
1007 WRIT PETITION NO. 2182 OF 2018
SUMITRA SUMITRAKUMAR DINKARAO AND OTHERS
VERSUS
THE COLLECTOR AHMEDNAGAR AD OTHERS
WP/3712/1998 & ORS
4 of 16
WITH
1008 WRIT PETITION NO. 2834 OF 2018
BABAN GANGADHAR PAWAR AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1009 WRIT PETITION NO. 3017 OF 2018
SATISH JALINDAR SHIRSATH
VERSUS
SARIKA SATISH SHIRSATH
WITH
1010 WRIT PETITION NO. 3059 OF 2018
SANTOSH TULJARAM BEDRE AND OTHERS
VERSUS
RAMRAO SANTRAM SHELKE AND OTHERS
WITH
1011 WRIT PETITION NO. 3667 OF 2018
DHARMARAJ RAMCHANDRA PATIL
VERSUS
BHAGWAN KAUTIK PATIL AND OHERS
WITH
1012 WRIT PETITION NO. 3834 OF 2018
LOKASHA HUMAN DEVELOPMENT ND RESEARCH CENTER,
VERSUS
THE STATE OF MAHARASHTRA AND ANOTHER
WITH
1014 WRIT PETITION NO. 5034 OF 2018
LAXMAN HIRAMAN PARDE
VERSUS
WP/3712/1998 & ORS
5 of 16
AKSHATA LAXMAN PARDE
WITH
1015 WRIT PETITION NO. 5514 OF 2018
MAHARASHTRA STATE ELECTRICTY TRANSMISSION COMPANY
VERSUS
VASANT KISHANRAO DESHPANDE
WITH
1016 WRIT PETITION NO. 5684 OF 2018
MAHAVEER SUDHAKAR MANORKAR
VERSUS
BHIKAN HARI YEOLE
WITH
1017 WRIT PETITION NO. 6143 OF 2018
GAJANAN RAJESHWAR DEBADWAR
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1018 WRIT PETITION NO. 6175 OF 2018
WITH CA/8978/2018 IN WP/6175/2018
BALAJI MADHAVRAO RODEWAD
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1019 WRIT PETITION NO. 6176 OF 2018
WITH CA/8969/2018 IN WP/6176/2018
SHIVANAND VAIJINATH NASTE
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
WP/3712/1998 & ORS
6 of 16
1020 WRIT PETITION NO. 6177 OF 2018
WITH CA/8973/2018 IN WP/6177/2018
NILKANTH VISHWAMBHAR MUNDHE
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1021 WRIT PETITION NO. 6178 OF 2018
AMOL KISHANRAO PATIL
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1022 WRIT PETITION NO. 6179 OF 2018
WITH CA/8966/2018 IN WP/6179/2018
NAMDEO PRABHAKAR BAIKRE
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1023 WRIT PETITION NO. 6180 OF 2018
WITH CA/8971/2018 IN WP/6180/2018
DATTATREY ARJUNRAO BIRADAR
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1024 WRIT PETITION NO. 6181 OF 2018
BHAGWAN GOVINDRAO BIRADAR
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1025 WRIT PETITION NO. 6182 OF 2018
WITH CA/8965/2018 IN WP/6182/2018
WP/3712/1998 & ORS
7 of 16
MANMATH @ MANOJ HAWGISWAMIMATHPATI SWAMI
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1026 WRIT PETITION NO. 6183 OF 2018
NAMDEO BABRUWAN PHULE
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1027 WRIT PETITION NO. 6184 OF 2018
WITH CA/8974/2018 IN WP/6184/2018
DATTATREYA BALAJI BHOINWAD
VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE
WITH
1028 WRIT PETITION NO. 6185 OF 2018
WITH CA/8970/2018 IN WP/6185/2018
SHIVKUMAR VENKATRAO BIRADA
VERSUS
THE SECRETARY AGRICULTURALPRODUCE MARKET COMMITTEE
WITH
1029 WRIT PETITION NO. 6472 OF 2018
GODAWARI MAGASWARGIY MATSHA VYAVASAI SAHKARI SANSTHA
VERSUS
THE STATE OF MAHARASHTRA AD OTHERS
WITH
1030 WRIT PETITION NO. 6608 OF 2018
NIRMALABAI SUNIL BHANGARE
VERSUS
THE COLLECTOR LATUR AND OTERS
WP/3712/1998 & ORS
8 of 16
WITH
1031 WRIT PETITION NO. 6832 OF 2018
SANJAY SHAMDAS CHAUDHARI
VERSUS
KARUNABAI SURESH CHAUDHARI
WITH
1032 WRIT PETITION NO. 6981 OF 2018
GANPAT RAOJI SALVE AND OTHRS
VERSUS
DHANAJI BHAVANI SALVE AND THERS
WITH
1033 WRIT PETITION NO. 7035 OF 2018
YUVRAJ BARKU PATIL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1034 WRIT PETITION NO. 7216 OF 2018
DILIP MADUKAR MORE
VERSUS
UJWALA BALAJI MADJE AND OTHERS
WITH
1035 WRIT PETITION NO. 7224 OF 2018
WITH WP/9164/2016
CHUNILAL PUNRAM SOLANKI AND OTHERS
VERSUS
BHAGWAT BABURAO BHUTEKAR AND OTHERS
WITH
1036 WRIT PETITION NO. 7245 OF 2018
BEBABAI DASHARATH HATKAR
WP/3712/1998 & ORS
9 of 16
VERSUS
SAKUBAI TREMBAK WAGHMODE AND OTHERS
WITH
1037 WRIT PETITION NO. 8055 OF 2018
DIGAMBAR SAMBHAJI PUYAD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1038 WRIT PETITION NO. 8056 OF 2018
THE CHIEF OFFICER MUNICIPA COUNCIL CHOPDA
VERSUS
RAMESH PUNDALIK BAVISKAR
WITH
1039 WRIT PETITION NO. 8066 OF 2018
MAKBUL FATE MOHMMAD SHAIKHAND ANOTHER
VERSUS
KARIMUNISSA NABIYODDIN SHAIKH
WITH
1040 WRIT PETITION NO. 8085 OF 2018
PANKAJ SURSING PATIL AND OTHERS
VERSUS
DHANKUWARBAI MAHARU PATIL AND OTHERS
WITH
1041 WRIT PETITION NO. 8108 OF 2018
MAMATA SHIVAJI PAWAR PATIL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1042 WRIT PETITION NO. 8216 OF 2018
WP/3712/1998 & ORS
10 of 16
KESHAV MOTIRAM RAJGIRE AND OTHERS
VERSUS
MANGALBAI ANANDRAO SAKHRE
WITH
1043 WRIT PETITION NO. 8218 OF 2018
RATNAKUMAR MOHNIRAJ CHANDRTRE
VERSUS
SHRIDHAR MAHADU MHASKE AND OTHERS
WITH
1044 WRIT PETITION NO. 8219 OF 2018
ASHOK NARHARRAO JADHAV
VERSUS
VASANT NARHARRAO JADHAV
WITH
1045 WRIT PETITION NO. 8222 OF 2018
DATTATRAYA KHANDERAO KULKANI
VERSUS
MADHUKAR PANDURANG KANHERKR AND OTHERS
WITH
1046 WRIT PETITION NO. 8224 OF 2018
LAXMIBAI KARBHARI DHUMAL AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1047 WRIT PETITION NO. 8236 OF 2018
SAKHARBAI DADASAHEB BANDGA AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AD OTHERS
WITH
WP/3712/1998 & ORS
11 of 16
1048 WRIT PETITION NO. 8247 OF 2018
TANAJI DAGDOBA LOKHANDE AND OTEHRS
VERSUS
THE DISTRICT REGISTRAR MONY LENDING AND OTHERS
WITH
1049 WRIT PETITION NO. 8248 OF 2018
METALYST FORGINGS LTD
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1050 WRIT PETITION NO. 8253 OF 2018
THE STATE OF MAHARASHTRA AND OTHERS
VERSUS
BHAUSAHEB NAMDEO BHOGAL
WITH
1051 WRIT PETITION NO. 8276 OF 2018
UTTAM NAMDEO BOKARE
VERSUS
EXECUTIVE DIRECTOR PURNA SHKARI SAKHAR KARKHANA LTD
WITH
1052 WRIT PETITION NO. 8288 OF 2018
BHASKAR TUKARAM FUNDE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1053 WRIT PETITION NO. 8290 OF 2018
RAMESH KONDAJI RAUT
VERSUS
SONUBAI BABURAO WADITKE AND OTHERS
WP/3712/1998 & ORS
12 of 16
WITH
1054 WRIT PETITION NO. 8292 OF 2018
DATTU HARIBA ICHKE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1055 WRIT PETITION NO. 8319 OF 2018
KASHIBAI RAMBHAU NALAWADE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1056 WRIT PETITION NO. 8320 OF 2018
MANGAL ASHOK KARALE
VERSUS
MADHUKAR FAKIRA KARALE
WITH
1057 WRIT PETITION NO. 8321 OF 2018
THE CHIEF EXECUTIVE OFFICE OSMANABAD ZILLA
VERSUS
GANPATI ASHOK BAMNE AND OTHERS
WITH
1058 WRIT PETITION NO. 8322 OF 2018
PRAVARA RURAL EDUCATION SOCIETY
VERSUS
PRAVARA SAHAKARI DUGDHA VYVSAYIK SANSTHA LTD
WITH
1059 WRIT PETITION NO. 8324 OF 2018
KASTURABAI VINAYAK PAWAR
WP/3712/1998 & ORS
13 of 16
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1060 WRIT PETITION NO. 8326 OF 2018
BHAGWAN NARAYAN JADHAV AND OTHERS
VERSUS
GORAKH SHAMRAO SALUNKE
WITH
1061 WRIT PETITION NO. 8327 OF 2018
SHIVAJI GANGADHAR PAWAR AND ANOTHER
VERSUS
VITTHAL BHAULAL GOLECHA AND OTHERS
WITH
1062 WRIT PETITION NO. 8332 OF 2018
DINKAR PANDHARINATH GAGARE AND ANOTHER
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1063 WRIT PETITION NO. 8336 OF 2018
SHIVANAND MACHINDRA GIRI AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1064 WRIT PETITION NO. 8337 OF 2018
GOVIND GANGADHAR JAGALPURE
VERSUS
LAXMIBAI BABURAO PAWAR AND OTHERS
WITH
1065 WRIT PETITION NO. 8384 OF 2018
WP/3712/1998 & ORS
14 of 16
MIR KHAIRUDDIN MIR HABIBUDIN AND OTHERS
VERSUS
BHUJANG PARVATA MAHADAK AND OTHERS
WITH
1066 WRIT PETITION NO. 8385 OF 2018
NANASAHEB BHAURAO MAGARE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1067 WRIT PETITION NO. 8386 OF 2018
SHARDABAI PANDHARINATH UTTRWAR
VERSUS
DATTAGAUD NIRSAGOUD MUNDIKNTA AND OTHERS
WITH
1068 WRIT PETITION NO. 8390 OF 2018
HASAN AMIR RAJE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1069 WRIT PETITION NO. 8399 OF 2018
ANITA YUVRAJ PATIL
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1070 WRIT PETITION NO. 8401 OF 2018
ASHOK MANIKRAO JADHAV
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
WP/3712/1998 & ORS
15 of 16
1071 WRIT PETITION NO. 8402 OF 2018
KALYAN KADUBA GHODKE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1072 WRIT PETITION NO. 8403 OF 2018
SHARDABAI PANDHARINATH UTTRWAR
VERSUS
RANDHEER VENKATRAMANA PALDWAR AND OTHERS
WITH
1073 WRIT PETITION NO. 8409 OF 2018
SHAIKH SALEEM SHAIKH HABIB AND ANOTHER
VERSUS
THE DISTRICT COLLECTOR AURNGABAD AND OTHERS
WITH
1074 WRIT PETITION NO. 8414 OF 2018
WITH WP/8428/2018 WITH WP/8431/2018
WITH WP/8614/2018
THE STATE OF MAHARASHTRA AND ANOTHER
VERSUS
GAHININATH GOVIND HODSHIL AND OTHERS
1075 WRIT PETITION NO. 8415 OF 2018
MAULA GULAB PATHAN
VERSUS
THE STATE OF MAHARASHTRA AD OTHERS
WITH
1077 WRIT PETITION NO. 8669 OF 2018
APPASAHEB PUNJARAM MULE
VERSUS
SAKHUBAI ROHIDAS MULE AND OTHERS
WP/3712/1998 & ORS
16 of 16
WITH
1078 WRIT PETITION NO. 8787 OF 2018
M/S ISHWAR TRADERS
VERSUS
MANGAL EKNATH GARJE AND OTHERS
WITH
1079 WRIT PETITION NO. 9087 OF 2018
RUKHMINBAI BADRINATH SHENDGE
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
WITH
1080 CIVIL APPLICATION NO. 9242 OF 2018
IN WP/852/2018
HAMIDABI YAKAT ATTAR AND OTHERS
VERSUS
SHAIKH USMAN GANI MOHAMMADHANIF ATTAR DIED LRS
...
CORAM : RAVINDRA V. GHUGE, J.
Dated: August 24, 2018 ...
PER COURT :-
1. Put up after service / after receipt of R & P.
2. Interim relief, if granted earlier, to continue till then, subject to the compliance of the above directions.
( RAVINDRA V. GHUGE, J. ) ...
akl/d Digitally signed
by Ajay
Ajay Kishanrao
Losarwar
Kishanrao Date:
Losarwar 2018.08.27
11:19:14
+0530