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Bombay High Court

Shivkumar Venkatrao Biradar vs The Secretary Agricultural Produce ... on 24 August, 2018

Author: Ravindra V. Ghuge

Bench: Ravindra V. Ghuge

                                      WP/3712/1998 & ORS
                     1 of 16


  IN THE HIGH COURT OF JUDICATURE OF BOMBAY
             BENCH AT AURANGABAD

      992 WRIT PETITION NO. 3712 OF 1998
      WITH CA/3703/2012 IN WP/3712/1998 

IBRAHIM DADAMIYA SHAIKH(DIED)L.RS.SHAIKH & ORS.
                   VERSUS
     TRIMBAK WAMANRAO SONWANE AND ANR.

                     WITH

      993 WRIT PETITION NO. 10513 OF 2014

      PARAJI NAMDEV MADKE AND ANOTHER
                   VERSUS
          SAKHUBAI VITHTHAL KASAR 

                     WITH

       994 WRIT PETITION NO. 3063 OF 2016
              WITH WP/3064/2016 

    GAJANAN GOPAL KULKARNI THROUGH GPA 
                   VERSUS
    THE STATE OF MAHARASHTRA AND OTHERS

                     WITH

       995 WRIT PETITION NO. 9067 OF 2016

    LAXMIBAI DEVARAO LAVATE AND ANOTHER
                   VERSUS
    THE STATE OF MAHARASHTRA AND OTHERS

                     WITH

      996 WRIT PETITION NO. 10982 OF 2016
             WITH WP/8053/2017 

   DAMYANTIBAI SAMBHAJI SHINDE AND OTHERS
                   VERSUS
    BALAPRASAD TULSHIRAM MANTRI DIED LRS 

                     WITH
                                            WP/3712/1998 & ORS
                          2 of 16


         997 CIVIL APPLICATION NO. 14929 OF 2016
                  IN ARBAST/31353/2016 

               KERMAN SAM AMROLIWALA 
                       VERSUS
THE COMPETENT AUTHORITY (LAND ACQUISITION) AND ANOTHER

                          WITH

            998 WRIT PETITION NO. 14 OF 2018

    NARSINGH BHUJANGRAO SURYAWANSHI AND OTHERS
                       VERSUS
        THE STATE OF MAHARASHTRA AND OTHERS

                          WITH

          999 APEAL FROM ORDER NO. 43 OF 2018

      SHAMSUNDAR RAMNARAYAN BAHETI AND OTHERS
                      VERSUS
      OMPRAKASH RAMNARAYAN BAHETI AND ANOTHER

                          WITH

          1000 APEAL FROM ORDER NO. 45 OF 2018
            WITH CA/7982/2018 IN AO/45/2018 

              NAVNITLAL HARAKLAL WANI 
                      VERSUS
       RAVINDRA SHAMBHU CHAUDHARI AND OTHERS

                          WITH

       1001 MISC.CIVIL APPLICATION NO. 101 OF 2018

                POONAM DIPAK MAHAJAN 
                        VERSUS
               DIPAK CHUDAMAN MAHAJAN 

                          WITH

       1002 MISC.CIVIL APPLICATION NO. 109 OF 2018

                  ANUJA MAYUR SATAV 
                        VERSUS
                                         WP/3712/1998 & ORS
                       3 of 16


              MAYUR SUBHASH SATAV 

                       WITH

    1003 MISC.CIVIL APPLICATION NO. 127 OF 2018

    SADHANA ALIAS SONU SANTOSHSURYAWANSHI
                    VERSUS
         SANTOSH RAMRAO SURYAWANSHI

                       WITH

        1004 WRIT PETITION NO. 730 OF 2018
        WITH CA/8623/2018 IN WP/730/2018 

           PRALHAD SAKHARAM SHINDE 
                    VERSUS
      NARAYAN SAKHARAM SHINDE AND OTHERS

                       WITH

       1005 CIVIL APPLICATION NO. 832 OF 2018
IN WP/2815/2002 WITH CA/4775/2002 IN WP/2815/2002
WITH CA/694/2014 IN WP/2815/2002 WITH CA/1286/2014
                  IN WP/2815/2002 

     SYED AHMED SYED RAHIMODDIN DIED LRS 
                    VERSUS
     THE STATE OF MAHARASHTRA AND OTHERS

                       WITH

        1006 WRIT PETITION NO. 2056 OF 2018

             RAMESH KONDAJI RAUT 
                    VERSUS
       SONUBAI BABURAO WADITKE AN OTHERS

                       WITH

        1007 WRIT PETITION NO. 2182 OF 2018

  SUMITRA SUMITRAKUMAR DINKARAO AND OTHERS
                    VERSUS
     THE COLLECTOR AHMEDNAGAR AD OTHERS
                                        WP/3712/1998 & ORS
                      4 of 16


                      WITH

       1008 WRIT PETITION NO. 2834 OF 2018

      BABAN GANGADHAR PAWAR AND OTHERS
                    VERSUS
     THE STATE OF MAHARASHTRA AND OTHERS

                      WITH

       1009 WRIT PETITION NO. 3017 OF 2018

           SATISH JALINDAR SHIRSATH 
                    VERSUS
            SARIKA SATISH SHIRSATH 

                      WITH

       1010 WRIT PETITION NO. 3059 OF 2018

      SANTOSH TULJARAM BEDRE AND OTHERS
                   VERSUS
      RAMRAO SANTRAM SHELKE AND OTHERS

                      WITH

       1011 WRIT PETITION NO. 3667 OF 2018

         DHARMARAJ RAMCHANDRA PATIL
                   VERSUS
        BHAGWAN KAUTIK PATIL AND OHERS

                      WITH

       1012 WRIT PETITION NO. 3834 OF 2018

LOKASHA HUMAN DEVELOPMENT ND RESEARCH CENTER, 
                     VERSUS
     THE STATE OF MAHARASHTRA AND ANOTHER

                      WITH

       1014 WRIT PETITION NO. 5034 OF 2018

            LAXMAN HIRAMAN PARDE 
                   VERSUS
                                          WP/3712/1998 & ORS
                         5 of 16


               AKSHATA LAXMAN PARDE 

                         WITH

          1015 WRIT PETITION NO. 5514 OF 2018

MAHARASHTRA STATE ELECTRICTY TRANSMISSION COMPANY 
                     VERSUS
          VASANT KISHANRAO DESHPANDE

                         WITH

          1016 WRIT PETITION NO. 5684 OF 2018

           MAHAVEER SUDHAKAR MANORKAR
                     VERSUS
                BHIKAN HARI YEOLE 

                         WITH

          1017 WRIT PETITION NO. 6143 OF 2018

            GAJANAN RAJESHWAR DEBADWAR
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE 

                         WITH

          1018 WRIT PETITION NO. 6175 OF 2018
          WITH CA/8978/2018 IN WP/6175/2018 

             BALAJI MADHAVRAO RODEWAD 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE 

                         WITH

          1019 WRIT PETITION NO. 6176 OF 2018
          WITH CA/8969/2018 IN WP/6176/2018 

              SHIVANAND VAIJINATH NASTE 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE 

                         WITH
                                          WP/3712/1998 & ORS
                         6 of 16


          1020 WRIT PETITION NO. 6177 OF 2018
          WITH CA/8973/2018 IN WP/6177/2018 

           NILKANTH VISHWAMBHAR MUNDHE
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                         WITH

          1021 WRIT PETITION NO. 6178 OF 2018

                AMOL KISHANRAO PATIL 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                         WITH

          1022 WRIT PETITION NO. 6179 OF 2018
          WITH CA/8966/2018 IN WP/6179/2018 

              NAMDEO PRABHAKAR BAIKRE 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                         WITH

          1023 WRIT PETITION NO. 6180 OF 2018
          WITH CA/8971/2018 IN WP/6180/2018 

             DATTATREY ARJUNRAO BIRADAR
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                         WITH

          1024 WRIT PETITION NO. 6181 OF 2018

            BHAGWAN GOVINDRAO BIRADAR 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                         WITH

          1025 WRIT PETITION NO. 6182 OF 2018
          WITH CA/8965/2018 IN WP/6182/2018 
                                           WP/3712/1998 & ORS
                          7 of 16


    MANMATH @ MANOJ HAWGISWAMIMATHPATI SWAMI
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                          WITH

           1026 WRIT PETITION NO. 6183 OF 2018

               NAMDEO BABRUWAN PHULE 
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE 

                          WITH

           1027 WRIT PETITION NO. 6184 OF 2018
           WITH CA/8974/2018 IN WP/6184/2018 

             DATTATREYA BALAJI BHOINWAD
                       VERSUS
THE SECRETARY AGRICULTURAL PRODUCE MARKET COMMITTEE

                          WITH

           1028 WRIT PETITION NO. 6185 OF 2018
           WITH CA/8970/2018 IN WP/6185/2018 

             SHIVKUMAR VENKATRAO BIRADA
                        VERSUS
 THE SECRETARY AGRICULTURALPRODUCE MARKET COMMITTEE

                          WITH

           1029 WRIT PETITION NO. 6472 OF 2018

GODAWARI MAGASWARGIY MATSHA VYAVASAI SAHKARI SANSTHA 
                        VERSUS
         THE STATE OF MAHARASHTRA AD OTHERS

                          WITH

           1030 WRIT PETITION NO. 6608 OF 2018

              NIRMALABAI SUNIL BHANGARE 
                       VERSUS
            THE COLLECTOR LATUR AND OTERS
                                  WP/3712/1998 & ORS
                 8 of 16


                 WITH

  1031 WRIT PETITION NO. 6832 OF 2018

     SANJAY SHAMDAS CHAUDHARI 
               VERSUS
    KARUNABAI SURESH CHAUDHARI

                 WITH

  1032 WRIT PETITION NO. 6981 OF 2018

    GANPAT RAOJI SALVE AND OTHRS
               VERSUS
   DHANAJI BHAVANI SALVE AND THERS

                 WITH

  1033 WRIT PETITION NO. 7035 OF 2018

         YUVRAJ BARKU PATIL 
               VERSUS
THE STATE OF MAHARASHTRA AND OTHERS

                 WITH

  1034 WRIT PETITION NO. 7216 OF 2018

        DILIP MADUKAR MORE 
               VERSUS
   UJWALA BALAJI MADJE AND OTHERS

                 WITH

  1035 WRIT PETITION NO. 7224 OF 2018
         WITH WP/9164/2016 

 CHUNILAL PUNRAM SOLANKI AND OTHERS
               VERSUS
BHAGWAT BABURAO BHUTEKAR AND OTHERS

                 WITH

  1036 WRIT PETITION NO. 7245 OF 2018

     BEBABAI DASHARATH HATKAR 
                                    WP/3712/1998 & ORS
                   9 of 16


                VERSUS
 SAKUBAI TREMBAK WAGHMODE AND OTHERS

                   WITH

    1037 WRIT PETITION NO. 8055 OF 2018

       DIGAMBAR SAMBHAJI PUYAD 
                VERSUS
 THE STATE OF MAHARASHTRA AND OTHERS

                   WITH

    1038 WRIT PETITION NO. 8056 OF 2018

THE CHIEF OFFICER MUNICIPA COUNCIL CHOPDA
                  VERSUS
        RAMESH PUNDALIK BAVISKAR 

                   WITH

    1039 WRIT PETITION NO. 8066 OF 2018

MAKBUL FATE MOHMMAD SHAIKHAND ANOTHER
                VERSUS
     KARIMUNISSA NABIYODDIN SHAIKH

                   WITH

    1040 WRIT PETITION NO. 8085 OF 2018

    PANKAJ SURSING PATIL AND OTHERS
                VERSUS
 DHANKUWARBAI MAHARU PATIL AND OTHERS

                   WITH

    1041 WRIT PETITION NO. 8108 OF 2018

      MAMATA SHIVAJI PAWAR PATIL
                VERSUS
 THE STATE OF MAHARASHTRA AND OTHERS

                   WITH

    1042 WRIT PETITION NO. 8216 OF 2018
                                    WP/3712/1998 & ORS
                  10 of 16



   KESHAV MOTIRAM RAJGIRE AND OTHERS
                VERSUS
      MANGALBAI ANANDRAO SAKHRE 

                   WITH

    1043 WRIT PETITION NO. 8218 OF 2018

    RATNAKUMAR MOHNIRAJ CHANDRTRE
               VERSUS
  SHRIDHAR MAHADU MHASKE AND OTHERS

                   WITH

    1044 WRIT PETITION NO. 8219 OF 2018

       ASHOK NARHARRAO JADHAV 
                VERSUS
       VASANT NARHARRAO JADHAV 

                   WITH

    1045 WRIT PETITION NO. 8222 OF 2018

     DATTATRAYA KHANDERAO KULKANI
                VERSUS
MADHUKAR PANDURANG KANHERKR AND OTHERS

                   WITH

    1046 WRIT PETITION NO. 8224 OF 2018

  LAXMIBAI KARBHARI DHUMAL AND OTHERS
                 VERSUS
  THE STATE OF MAHARASHTRA AND OTHERS

                   WITH

    1047 WRIT PETITION NO. 8236 OF 2018

 SAKHARBAI DADASAHEB BANDGA AND OTHERS
                  VERSUS
   THE STATE OF MAHARASHTRA AD OTHERS

                   WITH
                                         WP/3712/1998 & ORS
                       11 of 16



         1048 WRIT PETITION NO. 8247 OF 2018

       TANAJI DAGDOBA LOKHANDE AND  OTEHRS
                       VERSUS
  THE DISTRICT REGISTRAR MONY LENDING AND OTHERS

                        WITH

         1049 WRIT PETITION NO. 8248 OF 2018

              METALYST FORGINGS LTD 
                      VERSUS
       THE STATE OF MAHARASHTRA AND OTHERS

                        WITH

         1050 WRIT PETITION NO. 8253 OF 2018

       THE STATE OF MAHARASHTRA AND OTHERS
                      VERSUS
             BHAUSAHEB NAMDEO BHOGAL

                        WITH

         1051 WRIT PETITION NO. 8276 OF 2018

                UTTAM NAMDEO BOKARE 
                       VERSUS
EXECUTIVE DIRECTOR PURNA SHKARI SAKHAR KARKHANA LTD 

                        WITH

         1052 WRIT PETITION NO. 8288 OF 2018

        BHASKAR TUKARAM FUNDE AND ANOTHER
                      VERSUS
       THE STATE OF MAHARASHTRA AND OTHERS

                        WITH

         1053 WRIT PETITION NO. 8290 OF 2018

                RAMESH KONDAJI RAUT 
                      VERSUS
        SONUBAI BABURAO WADITKE AND  OTHERS
                                       WP/3712/1998 & ORS
                    12 of 16



                     WITH

      1054 WRIT PETITION NO. 8292 OF 2018

       DATTU HARIBA ICHKE AND ANOTHER
                   VERSUS
    THE STATE OF MAHARASHTRA AND OTHERS

                     WITH

      1055 WRIT PETITION NO. 8319 OF 2018

   KASHIBAI RAMBHAU NALAWADE AND OTHERS
                   VERSUS
    THE STATE OF MAHARASHTRA AND OTHERS

                     WITH

      1056 WRIT PETITION NO. 8320 OF 2018

           MANGAL ASHOK KARALE 
                 VERSUS
          MADHUKAR FAKIRA KARALE 

                     WITH

      1057 WRIT PETITION NO. 8321 OF 2018

 THE CHIEF EXECUTIVE OFFICE OSMANABAD ZILLA 
                   VERSUS
      GANPATI ASHOK BAMNE AND OTHERS

                     WITH

      1058 WRIT PETITION NO. 8322 OF 2018

      PRAVARA RURAL EDUCATION SOCIETY 
                   VERSUS
PRAVARA SAHAKARI DUGDHA VYVSAYIK SANSTHA LTD 

                     WITH

      1059 WRIT PETITION NO. 8324 OF 2018

          KASTURABAI VINAYAK PAWAR 
                                   WP/3712/1998 & ORS
                 13 of 16


                VERSUS
 THE STATE OF MAHARASHTRA AND OTHERS

                  WITH

   1060 WRIT PETITION NO. 8326 OF 2018

  BHAGWAN NARAYAN JADHAV AND OTHERS
               VERSUS
       GORAKH SHAMRAO SALUNKE 

                  WITH

   1061 WRIT PETITION NO. 8327 OF 2018

 SHIVAJI GANGADHAR PAWAR AND  ANOTHER
                VERSUS
  VITTHAL BHAULAL GOLECHA AND  OTHERS

                  WITH

   1062 WRIT PETITION NO. 8332 OF 2018

DINKAR PANDHARINATH GAGARE AND ANOTHER
                 VERSUS
  THE STATE OF MAHARASHTRA AND OTHERS

                  WITH

   1063 WRIT PETITION NO. 8336 OF 2018

 SHIVANAND MACHINDRA GIRI AND OTHERS
                VERSUS
 THE STATE OF MAHARASHTRA AND OTHERS

                  WITH

   1064 WRIT PETITION NO. 8337 OF 2018

     GOVIND GANGADHAR JAGALPURE
                VERSUS
  LAXMIBAI BABURAO PAWAR AND OTHERS

                  WITH

   1065 WRIT PETITION NO. 8384 OF 2018
                                     WP/3712/1998 & ORS
                   14 of 16



 MIR KHAIRUDDIN MIR HABIBUDIN AND OTHERS
                 VERSUS
  BHUJANG PARVATA MAHADAK AND OTHERS

                    WITH

     1066 WRIT PETITION NO. 8385 OF 2018

  NANASAHEB BHAURAO MAGARE AND OTHERS
                  VERSUS
   THE STATE OF MAHARASHTRA AND OTHERS

                    WITH

     1067 WRIT PETITION NO. 8386 OF 2018

     SHARDABAI PANDHARINATH UTTRWAR
                  VERSUS
DATTAGAUD NIRSAGOUD MUNDIKNTA AND OTHERS

                    WITH

     1068 WRIT PETITION NO. 8390 OF 2018

       HASAN AMIR RAJE AND OTHERS
                 VERSUS
  THE STATE OF MAHARASHTRA AND OTHERS

                    WITH

     1069 WRIT PETITION NO. 8399 OF 2018

            ANITA YUVRAJ PATIL 
                  VERSUS
  THE STATE OF MAHARASHTRA AND OTHERS

                    WITH

     1070 WRIT PETITION NO. 8401 OF 2018

         ASHOK MANIKRAO JADHAV 
                 VERSUS
  THE STATE OF MAHARASHTRA AND OTHERS

                    WITH
                                     WP/3712/1998 & ORS
                   15 of 16



     1071 WRIT PETITION NO. 8402 OF 2018

          KALYAN KADUBA GHODKE 
                  VERSUS
   THE STATE OF MAHARASHTRA AND OTHERS

                    WITH

     1072 WRIT PETITION NO. 8403 OF 2018

     SHARDABAI PANDHARINATH UTTRWAR
                  VERSUS
RANDHEER VENKATRAMANA PALDWAR AND OTHERS

                    WITH

     1073 WRIT PETITION NO. 8409 OF 2018

  SHAIKH SALEEM SHAIKH HABIB AND ANOTHER
                   VERSUS
THE DISTRICT COLLECTOR AURNGABAD AND OTHERS

                    WITH

     1074 WRIT PETITION NO. 8414 OF 2018
    WITH WP/8428/2018 WITH WP/8431/2018 
            WITH WP/8614/2018 

  THE STATE OF MAHARASHTRA AND ANOTHER
                  VERSUS
  GAHININATH GOVIND HODSHIL AND OTHERS

     1075 WRIT PETITION NO. 8415 OF 2018

            MAULA GULAB PATHAN 
                   VERSUS
    THE STATE OF MAHARASHTRA AD OTHERS

                    WITH

     1077 WRIT PETITION NO. 8669 OF 2018

         APPASAHEB PUNJARAM MULE 
                  VERSUS
     SAKHUBAI ROHIDAS MULE AND OTHERS
                                                                WP/3712/1998 & ORS
                                      16 of 16



                                      WITH

                 1078 WRIT PETITION NO. 8787 OF 2018

                      M/S ISHWAR TRADERS 
                             VERSUS
                 MANGAL EKNATH GARJE AND OTHERS

                                      WITH

                 1079 WRIT PETITION NO. 9087 OF 2018

                 RUKHMINBAI BADRINATH SHENDGE
                             VERSUS
              THE STATE OF MAHARASHTRA AND OTHERS

                                      WITH

               1080 CIVIL APPLICATION NO. 9242 OF 2018
                           IN WP/852/2018 

             HAMIDABI YAKAT ATTAR AND OTHERS
                          VERSUS
    SHAIKH USMAN GANI MOHAMMADHANIF ATTAR DIED LRS 
                             ...
               CORAM : RAVINDRA V. GHUGE, J.

Dated: August 24, 2018 ...

PER COURT :-

1. Put up after service / after receipt of R & P.
2. Interim relief, if granted earlier, to continue till then, subject to the compliance of the above directions.

( RAVINDRA V. GHUGE, J. ) ...


akl/d                                                                    Digitally signed
                                                                         by Ajay
                                                          Ajay           Kishanrao
                                                                         Losarwar
                                                          Kishanrao      Date:
                                                          Losarwar       2018.08.27
                                                                         11:19:14
                                                                         +0530