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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(3) in Rajasthan Factories Rules, 1951

(3)[ the lunch room shall—
(a)comply with the requirements laid down in clause (a) to (f) of sub-rule (2), and
(b)be provided with adequate number of tables with impervious tops for the use of workers for taking food.]
[Added by No.4, dated 8.1.1991 [25-6-1992]]Rules prescribed under section 47