Madhya Pradesh High Court
Gajendra Rawat vs The State Of Madhya Pradesh on 4 September, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 39377 of 2023 (GAJENDRA RAWAT Vs THE STATE OF MADHYA PRADESH) Dated : 04-09-2023 As prayed for by Mr. Brijendra Singh - Advocate for the applicant, list this case in the next week.
(SATYENDRA KUMAR SINGH) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 05-Sep-23 11:14:53 AM