Delhi High Court - Orders
Samir Sardana vs The Central Information Commission & ... on 22 May, 2024
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~7 to 11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1841/2024
SAMIR SARDANA ..... Petitioner
Through: None.
versus
THE CENTRAL INFORMATION COMMISSION & ANR.
..... Respondents
Through: Mr. Kartik Seth and Mr. Prashanth
Dixit, Advocates for R-2.
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Advocate
for UoI.
Mr. Zoheb Hossain and Mr. Vivek
Gurnani, Advocates.
(8)
+ W.P.(C) 1879/2024
SAMIR SARDANA ..... Petitioner
Through: None.
versus
THE SECRETARY CENTRAL INFORMATION COMMISSION &
ANR. ..... Respondents
Through: Mr. Kartik Seth and Mr. Prashanth
Dixit, Advocates for R-2.
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Advocate
for UoI.
(9)
+ W.P.(C) 1887/2024
SAMIR SARDANA ..... Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 20:43:14
Through: None.
versus
CENTRAL INFORMATION COMMISSION & ANR.
..... Respondents
Through: Mr. Kartik Seth and Mr. Prashanth
Dixit, Advocates for R-2.
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Advocate
for UoI.
(10)
+ W.P.(C) 1890/2024
SAMIR SARDANA ..... Petitioner
Through: None.
versus
THE CENTRAL INFORMATION COMMISSION & ANR.
..... Respondents
Through: Mr. Kartik Seth and Mr. Prashanth
Dixit, Advocates for R-2.
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Advocate
for UoI.
(11)
+ W.P.(C) 1905/2024
SAMIR SARDANA ..... Petitioner
Through: None.
versus
THE SECRETARY CENTRAL INFORMATION COMMISSION &
ANR. ..... Respondents
Through: Mr. Kartik Seth and Mr. Prashanth
Dixit, Advocates for R-2.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 28/05/2024 at 20:43:14
Mr. Ripu Daman Bhardwaj, CGSC
with Mr. Kushagra Kumar, Advocate
for UoI.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 22.05.2024
1. There is no appearance on behalf of the Petitioner even on the second call.
2. In view of the above, the writ petitions are dismissed for non- prosecution, along with pending application(s), if any.
SUBRAMONIUM PRASAD, J MAY 22, 2024 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/05/2024 at 20:43:15