Supreme Court - Daily Orders
Rajamanickam vs Paramasivam (Died) Through Lrs. on 23 January, 2024
Bench: C.T. Ravikumar, Rajesh Bindal
ITEM NO.14 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 1582-1583/2024
(Arising out of impugned final judgment and order dated 20-10-2023
in SA No. 549/2010 20-10-2023 in CRPNPD No. 772/2016 passed by the
High Court Of Judicature At Madras)
RAJAMANICKAM Petitioner(s)
VERSUS
PARAMASIVAM (DIED) THROUGH LRS. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.13621/2024-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.13623/2024-EXEMPTION FROM
FILING O.T.)
Date : 23-01-2024 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE RAJESH BINDAL
For Petitioner(s) Mr. A. Mariarputham, Sr. Adv.
Mr. R.N. Amarnath, Adv.
Ms. Anuradha Arputham, AOR
Mr. Ankit Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
Pending application(s), if any, stands disposed of.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2024.01.24 15:56:09 IST Reason: