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Supreme Court - Daily Orders

Rajamanickam vs Paramasivam (Died) Through Lrs. on 23 January, 2024

Bench: C.T. Ravikumar, Rajesh Bindal

     ITEM NO.14                              COURT NO.13                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   1582-1583/2024

     (Arising out of impugned final judgment and order dated 20-10-2023
     in SA No. 549/2010 20-10-2023 in CRPNPD No. 772/2016 passed by the
     High Court Of Judicature At Madras)

     RAJAMANICKAM                                                        Petitioner(s)

                                                    VERSUS

     PARAMASIVAM (DIED) THROUGH LRS. & ORS.                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.13621/2024-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.13623/2024-EXEMPTION FROM
     FILING O.T.)

     Date : 23-01-2024 These petitions were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE RAJESH BINDAL

     For Petitioner(s)                 Mr. A. Mariarputham, Sr. Adv.
                                       Mr. R.N. Amarnath, Adv.
                                       Ms. Anuradha Arputham, AOR
                                       Mr. Ankit Sharma, Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The special leave petitions are dismissed.

Pending application(s), if any, stands disposed of.

(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2024.01.24 15:56:09 IST Reason: