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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Haryana - Subsection

Section 60(1) in Haryana Urban Development Authority Act, 1977

(1)The Haryana [Shehri Vikas Pradhikaran] [Substituted 'Urban Development Authority' by Haryana Act No. 28 of 2019, dated 2.8.2019.] Ordinance, 1977 (Haryana Ordinance No. I of 1977) is hereby repealed.