Section 8(1)(b) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(b)Admission to 85% of the "Management Seats" mentioned in Rule 6(iii) above, shall be reserved for local candidates.

Legal Document View