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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Punjab - Subsection

Section 107(1)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)the previous vehicle has been condemned by the competent authority and the sale proceeds of the vehicle have been deposited in the Panchayat Samiti Fund: