Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(j) in U.P. Reserve Guard Jail Warders Service Rules, 1983 (j)"Superintendent" means in the case of Lucknow Circle Superintendent Model Prison, Lucknow and in other cases the Superintendent of the Central Prison concerned;
