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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(2) in The M.P. Gram Sabha (Procedure of Meeting of the Committees, Conduct of Business and Allied Matters) Rules, 2005

(2)The abstract of the decision taken and the minutes of the meeting of the Standing Committee shall be placed in the next meeting of the Gram Sabha.