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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

(2)No Sports Association shall be entitled to use the description Rajasthan or use the name of a District as part of its name or Undertake any Sports activity which results in representing the State of Rajasthan or a District, as an affiliated unit of any National Federation, Board, or Association purporting to represent India, or in any other manner whatsoever, unless such Sports Association is registered as a State Level Sports Association or a District Level Sports Association under this Ordinance.