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State of Assam - Section

Section 62 in Instructions Relating to Liquor

62. Khatian statement.

- A statement written up daily showing the issues to each shop will be totalled at the end of the month and will be submitted by the officer-in-charge of the warehouse to the Collector or Deputy Commissioner of the District in which the retail shop is situated. The latter will maintain a register in Form No. 31 of Schedule XXXI (Section 111-Distillery and Warehouse) for the whole district.
(b)Maintenance of Registers