Section 3(2)(n) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

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State of Goa - Subsection

Section 3(2)(n) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(n)when no special staff for the purpose has appointed, verify the food stocks in Government godowns in his circle, by taking a percentage check of bags of each kind of grain, and inspect fair price shops; and

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State of Goa - Subsection

Section 3(2)(n) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969