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State of Rajasthan - Section

Section 109 in The Rajasthan Distilleries Rules, 1977

109. Registering of casks etc.

- Numbers may be assigned to casks in series in the order that they are filled for issue thus-A 1 to A 1,000, B 1 to B 1,000 and so on, instead of from 1 to 10,000 or higher number. The full capacity may be 1 to 10,000 or higher number. The full capacity may be weighment.