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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Rajasthan - Subsection

Section 64(2) in Rajasthan Excise Act, 1950

(2)Nothing in sub-section (1) shall absolve any person who manufacturers, sells or has possession of an excisable article on account of another person from liability to punishment under this Act for the unlawful manufacture, sale or possession of such article.