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State of Jharkhand - Section

Section 556 in Bihar Education Code, 1961

556. Inflammable Buildings.

- No buildings with roofs of thatch, or other inflammable materials should be constructed within a radius of 50 yards from a building constructed of permanent materials. This radius is a minimum which should be exceeded where possible.(G. O. no. 119-T.B., dated the 26th May 1905; and R. & O. page 568, para. 13.)