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State of Andhra Pradesh - Section

Section 15 in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977

15. Division of sale amount into instalments and their payment.

(1)The Divisional Forest Officer may divide the sale amount into suitable number of instalments as may have been specified in the sale notice and indicate the due dates before which such instalments are to be paid and communicate along with the confirmation orders.
(2)In the case of timber and firewood coupes which may have been divided into several strips to watch and control the working against payment of instalment amounts and due dates shall be specified along with the strip number to which they relate.