Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)If practicable the connection shall be made at an existing junction in the sewer or there shall be an intercepting manhole before the connection, when such manhole has been required by the committee by a general or, special order.