Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 193] [Entire Act] Union of India - Subsection Section 193(ia) in The Income Tax Act, 1961 (ia)[ any interest payable to an individual on 41/4 per cent. National Defence Loan, 1968, or 43/4 per cent. National Defence Loan, 1972; or] [ Inserted by Act 41 of 1965, Section 4 (w.e.f. 4.12.1965).]
