Bombay High Court
N. N. Dogra (Deceased) Thr. Lrs. Ajay N. ... vs Mira J. Pahlajani (Deceased) Thr. Lrs. ... on 18 October, 2019
Author: Dama Seshadri Naidu
Bench: Dama Seshadri Naidu
Vina khadpe sr.31.cra.617.2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 617 OF 2018
WITH
CIVIL REVISION APPLICATION NO. 618 OF 2018
N.N. Dogra ...Applicant
since deceased through Lrs
Ajay N. Dogra
Versus
Mira J. Pahlajani ...Respondents
since deceased through Lrs.
1a.Asha J. Pehalajani and ors.
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Mr.Herbert A. Naronha for the applicant.
Mr.Tejas Hartalkar i/b. Mr.S.S. Kanetkar for respondent nos.1A, 1B, 2
and 3.
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CORAM : DAMA SESHADRI NAIDU, J.
DATE : 18th OCTOBER 2019. P.C. :
Post the matter after vacation for final hearing.
2.Ad-interim relief, if any, granted earlier, to continue till then.
Digitally signed by Vina A. Vina A. Khadpe [DAMA SESHADRI NAIDU, J.] Khadpe Date:
2019.10.18 22:57:41 +0530 1/1