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[Cites 0, Cited by 0] [Section 233(2)] [Section 233] [Entire Act]

State of Uttar Pradesh - Subsection

Section 233(2)(xiv) in U.P. Revenue Code, 2006

(xiv)The procedure relating to the conduct and prosecution of suits, appeals and other proceedings, including the procedure of conducting various inquirers under the provisions of this Code;