Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Andhra Pradesh - Subsection Section 25(ii) in Hyderabad Metropolitan Development Authority Act, 2008 (ii)the total area of such Land Pooling Scheme shall not be less than 50 hectares and for commercial development not less than 2 hectares.
