Madhya Pradesh High Court
Santosh Kumar Dixit vs The State Of Madhya Pradesh on 2 July, 2024
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 WP-12357-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 12357 of 2024 (SANTOSH KUMAR DIXIT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 02-07-2024 None for the petitioner.
Adjourned.
(SANJAY DWIVEDI) JUDGE RAGHVENDRA Signature Not Verified Signed by: RAGHVENDRA SHARAN SHUKLA Signing time: 7/3/2024 4:01:14 PM