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State of Bihar - Section

Section 11 in The Bihar Clinical Establishments (Control and Regulation) Act, 2007

11. Information as to change of address of Clinical Establishments.

- Any change in the address or situation of, or of staff belonging to, a clinical establishment shall be communicated by the owner, proprietor or management thereof to the Appropriate Authority not later than thirty days after such change with specific mention as to the exact date when such change occurred.