Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 21 April, 2025
Author: B.R. Gavai
Bench: B.R. Gavai
ITEM NO.61 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MISCELLANEOUS APPLICATION NO. 711/2025 IN C.A. NO. 9048/2012
PARSHVANATH CHARITABLE TRUST PETITIONER(S)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATIONAL & ORS. RESPONDENT(S)
(IA No. 87370/2025 - CLARIFICATION/DIRECTION)
Date : 21-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s) :
Mr. Tushar Mehta, Solicitor General
Mr. Ajay Kumar Singh, AOR
Mr. Yatharth Singh, Adv.
Mr. Divesh Kumar, Adv.
Ms. Mauli Shree Pathak, Adv.
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
Tag with W.P.(C) No.167/2025 and list the matters on 28.04.2025.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2025.04.22 14:23:26 IST Reason: