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State of Jharkhand - Section

Section 11 in The Jharkhand Civil Service (Executive Branch) & Jharkhand Junior Civil Services (Recruitment) Rules, 2001

11. [ [Substituted by Notification. No. A-3335, dated 25.3.1957.]

A consolidated examination fee of Rs. 13.75 paise in case of candidates belonging to Scheduled Castes and the Scheduled Tribes when they first submit their application : provided that the Commission may at their discretion, remit the prescribed fee in cases of bonafide displaced persons from Pakistan who are not in a position to pay the prescribed fee.]B-To the Medical Board Rs.16/-(Rupees sixteen) only in cash at the time of examination by a Medical Board.Note 1. - The examination fee shall be payable by means of a Treasury Chalan to be obtained only from any treasury in Jharkhand or crossed Indian Postal Order, payable to the Secretary, Jharkhand Public Service Commission. The fee paid by means of treasury Chalan should be credited to the Head "XXI-Miscellaneous-Miscellaneous Departments-Examination Fees-Fees realised by the Jharkhand Public Service Commission." The fee must not be sent by cheque on banks or in cash.