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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(1)(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(b)to renew, repair, cover, recover, trap, ventilate, pave and pitch, flush, or cleanse or take such other action as he may think necessary in this regard.