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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Karnataka - Subsection

Section 8(10) in University of Horticultural Sciences Act, 2009

(10)The infra-structure of the Horticulture Division, consisting of 60 hectares of the GKVK campus shall be transferred to the Horticulture University by a notification to be issued in this behalf by the State Government.