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Supreme Court - Daily Orders

North Gujarat Unit Of Association Of ... vs North Gujarat Pathologists ... on 10 July, 2018

Bench: Ranjan Gogoi, R. Banumathi

                                    IN THE SUPREME COURT OF INDIA
                                         INHERENT JURISDICTION

                                REVIEW PETITION (C) NO.1825 OF 2018
                                                 IN
                              SPECIAL LEAVE PETITION (C) NO.28529/2010


                         NORTH GUJARAT UNIT OF ASSOCIATION OF
                         SELF EMPLOYED OWNERS (PARAMEDICAL)
                         OF PVT. PATHOLOGY LABORATORIES
                         OF GUJARAT                         ...PETITIONER(S)

                                              VERSUS

                         NORTH GUJARAT PATHOLOGISTS ASSOCIATION
                          & ORS.                           ...RESPONDENT(S)


                                                   ORDER

This Review Petition has been filed against the order dated 12th December, 2017 whereby the Special Leave Petition was disposed of.

Delay condoned.

Prayer for listing of review petition in Open Court is rejected.

We have perused the Review Petition as well as the grounds in support thereof. In our opinion, no case for review of order dated 12th December, 2017 is made out. Consequently, the review petition is dismissed.

....................,J.

(RANJAN GOGOI) Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2018.07.12 16:20:36 IST Reason: ....................,J.

                                                                    (R. BANUMATHI)

                         NEW DELHI
                         JULY 10, 2018
ITEM NO.1010                                          SECTION III

                 S U P R E M E C O U R T O F     I N D I A
                         RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) NO. 1825/2018 IN SPECIAL LEAVE PETITION (C) NO. 28529/2010 NORTH GUJARAT UNIT OF ASSOCIATION OF SELF EMPLOYED OWNERS (PARAMEDICAL) OF PVT. PATHOLOGY LABORATORY PETITIONER(S) VERSUS NORTH GUJARAT PATHOLOGISTS ASSOCIATION & ORS. RESPONDENT(S) (FOR ADMISSION AND IA NO.71158/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION AND IA NO.71161/2018-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ) Date : 10-07-2018 This petition was circulated today. CORAM :

HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Prayer for listing of review petition in Open Court is rejected.
The review petition is dismissed in terms of the signed order.
[POOJA ARORA] [ASHA SONI] COURT MASTER BRANCH OFFICER [SIGNED ORDER IS PLACED ON THE FILE]