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[Cites 0, Cited by 0] [Section 17C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17C(4) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966

(4)For the purposes of sub-section (2), or sub-section (3) the assessing authority or the other officers so authorised shall have power to enter and search at any time during the business hours specified under the relevant law for the time