Bombay High Court
Jean Ibrahim Somji Thr Her Attorney ... vs The Income Tax Officer Ward 4 And Anr on 13 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
wp10605-22gr.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.10605 OF 2022
TRUSHA
TUSHAR AND
MOHITE
Digitally signed by
WRIT PETITION NO.10613 OF 2022
TRUSHA TUSHAR
MOHITE
Date: 2023.07.14
18:16:55 +0530
Arihant Gajendrkumar Patni ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.10606 OF 2022
AND
WRIT PETITION NO.10615 OF 2022
Apoorva Ashokkumar Patni ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.10610 OF 2022
AND
WRIT PETITION NO.10620 OF 2022
Sadhana Ashokkumar Patni ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.10612 OF 2022
Mohite 1/4
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AND
WRIT PETITION NO.10621 OF 2022
Vasundhara Apoorva Patni ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.10608 OF 2022
AND
WRIT PETITION NO.10617 OF 2022
Ashokkumar Sobhagmal Patni ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.1093 OF 2023
AND
WRIT PETITION NO.1094 OF 2023
AND
WRIT PETITION NO.1095 OF 2023
Maharaj Krishna Birmani ..... Petitioner
Vs.
Assistant Commissioner of Income Tax Circle
7 and Ors. ..... Respondents
WITH
WRIT PETITION NO.3309 OF 2022
AND
WRIT PETITION NO.3310 OF 2022
Mohite 2/4
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Dnyaneshwar Maharaj Sansthan Alandi
Dewachi ..... Petitioner
Vs.
The Income Tax Officer Exemption Ward 1
(1) Pune and Ors. ..... Respondents
WITH
WRIT PETITION NO.5134 OF 2022
Rajendra Lilachand Sanghavi ..... Petitioner
Vs.
The Principal Commissioner of Income Tax - 2
Pune and Ors. ..... Respondents
WITH
WRIT PETITION NO.1096 OF 2023
Late Renu Bansilal Birmani Thr.Lhr.
Maharaj Krishna Bansilal Biramani ..... Petitioner
Vs.
The Assistant Commissioner of Income Tax Circle
1, Nashik and Ors. ..... Respondents
WITH
WRIT PETITION NO.5812 OF 2023
Kedar Vijay Pathak ..... Petitioner
Vs.
Income Tax Officer Ward 13(2) Pune and Ors...... Respondents
WITH
WRIT PETITION NO.3778 OF 2022
Ibrahim Asgherali Somji
Mohite 3/4
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Thr. His attorney Neelesh Khamdelwal ..... Petitioner
Vs.
The Income Tax Officer Ward 4 Pune ..... Respondents
WITH
WRIT PETITION NO.3780 OF 2022
Jean Ibrahim Somji Thr. Her Attorney
Neelesh Khamdelwal ..... Petitioner
Vs.
The Income Tax Officer Ward 4 and Anr. ..... Respondents
Mr.Rohan Deshpande i/b Mr.Farzeen Khambatta for the petitioner
CORAM: K.R. SHRIRAM, J &
FIRDOSH P. POONIWALLA, J.
DATED : 13TH JULY 2023 P.C.
1. Not on board. Upon mentioning taken on board.
2. Not to be placed before the bench of which one of us (Justice Firdosh P. Pooniwalla) is a member.
(FIRDOSH P.POONIWALLA, J.) (K.R. SHRIRAM, J.) Mohite 4/4 ::: Uploaded on - 15/07/2023 ::: Downloaded on - 16/07/2023 05:14:54 :::