(a)by any Court or Tribunal in any [State or Union Territory] [Substituted by Madhya Pradesh A.L.O. 1956 for 'Part A Stale or Part C State'.] [xxx] [The Word 'or' omitted by Madhya Pradesh Act No. 23 of 1958.] [x x x] [Clause (b) omitted by Madhya Pradesh Act No. 23 of 1958.]
