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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(1) in Andhra State Act,1953

(1)In place of the cadres of the Indian Administrative Service and the Indian Police Service existing in the State of Madras immediately before the appointed day, there shall.as from that day, be two separate cadres, one for the State of Andhra and the other for the State of Madras, in respect of each of these Services.