Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(3) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(3)Four members of the Committee (out of whom one at least is a representative of cotton growers and one of the owners of factories) shall form a quorum :[* * *] [Deleted by Notification No. 150265-A-II, dated 5.3.1975.]