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Bengal Presidency - Section

Section 1067 in Police Regulations, Bengal , 1943

1067. Illness of Superintendent and Assistant or Deputy Superintendent. [§ 12, Act V, 1861].

- If a Superintendent, Assistant or Deputy Superintendent is unable on account of illness to attend office for more than a week in one month, or for more than three consecutive days at any time, the circumstances shall be reported for the information of the Inspector-General without delay.