Section 64 in The U.P. Homoeopathic Medicine Act, 1951
64. Savings.
- Nothing in Sections 61 and 62 shall apply to any person-(a)who limits his practice to the art of dentistry, or(b)who, being a nurse or midwife or health visitor registered under the United Provinces Nurses, Midwives, Assistant Midwives and Health Visitors Registration Act, 1934, or a dai attends on a case of labour, or(c)who is entitled to registration under Section 63 of this Act.
