Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 27 January, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~16 & 17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through Mr. Paranjay Chopra and Mr. Kunwar
Aditya Singh, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through Mr. Ashish Mukhi, Adv.
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through Mr. Paranjay Chopra and Mr. Kunwar
Aditya Singh, Advs.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through Mr. Ashish Mukhi, Adv.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 27.01.2022 The hearing has been conducted through video conferencing. Renotify on 29.03.2022 along with OMP (ENF.) (COMM.) 43/2021 & 44/2021.
SURESH KUMAR KAIT, J JANUARY 27, 2022/rk